M/S. Shri Karni Suraj And Daal ... vs M/S. Aravali Stiching And Print
2021 Latest Caselaw 656 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5554/2020

1. M/s. Shri Karni Suraj And Daal Mill, Udaipur, C/o Nanuram Bheekha Ram Rice Mill, Thokar Chouraha, Udaipur (Raj.).

2. M/s. Shri Karni Suraj And Daal Mill, Udaipur, Through Its Partner Ajay Agarwal S/o Late Shri Madan Lal Agarwal, Aged About 46 Years, C/o Nanuram Bheekha Ram Rice Mill, Thokar Chouraha, Udaipur (Raj.).

3. M/s. Shri Karni Suraj Rice And Daal Mill, Udaipur, Through Its Partner Naresh Agarwal S/o Late Shri Madan Lal Agarwal, Aged About 54 Years, C/o Nanuram Bheekha Ram Rice Mill, Thokar Chouraha, Udaipur (Raj.).

----Petitioners Versus M/s. Aravali Stiching And Print, Through Its Proprietor Asgar Ali S/o Late Shri Gulam Ali Ji Sabunwala, R/o 104, Chamanpura, Loha Bazar, Udaipur (Raj.).

                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. Trilok Joshi for Mr. Abhimanyu
                                                                   Singh Ranawat
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/01/2021

Learned counsel for the petitioners wants to withdraw this

writ petition.

Accordingly, this writ petition is dismissed as withdrawn.

(VIJAY BISHNOI),J

17-msrathore/-

Powered by TCPDF (www.tcpdf.org)