Citation : 2021 Latest Caselaw 652 Raj
Judgement Date : 11 January, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 591/2021
Sunil Kumar S/o Shri Nanu Ram, Aged About 42 Years, Resident Of 83, Patel Nagar, Ward No. 11, Purani Aabadi, Near Mahila Park, Sri Ganganagar. At Present Working As Nurse Grade-Ii, Posted At Primary Health Centre, Manjhuwas, Block Padampur District Sri Ganganagar.
----Petitioner Versus
1. The State Of Rajasthan, Through Secretary, Medical And Health Services, Govt. Of Rajasthan, Secretariat, Jaipur.
2. Principal Secretary, Department Of Rural Development And Panchayati Raj, Rajasthan, Jaipur.
3. The Director, Medical, Health And Family Welfare Services, Rajasthan, Jaipur.
4. Chief Medical And Health Officer, Sri Ganganagar.
5. Block Chief Medical Officer, Block Padampur District Sri Ganganagar.
6. Vimlesh, Nurse Grade-Ii, Community Health Centre, Vijaynagar District Sri Ganganagar.
----Respondents
For Petitioner(s) : Mr. Shailwsh Agarwal For Respondent(s) : Mr. Shreyansh Mehta for Mr. K.S. Rajpurohit, AAG
JUSTICE DINESH MEHTA
Order
11/01/2021
Mr. Kaswan, learned counsel for the petitioner submits that
petitioner's transfer from PHC Manjhuwas, Block Padampur,
District Sri Ganganagar to CHC, Vijaynagar, District Sri
Ganganagar is contrary to judgment dated 15.01.2020, rendered
(2 of 2) [CW-591/2021]
by this Court in bunch of cases led by Kiran Kumari Vs. State of
Rajasthan (SB Civil Writ Petition No.14964/2019).
Issue notice. Issue notice of stay application also.
Mr. Shreyansh Mehta, associate to Mr. K.S. Rajpurohit, AAG,
accepts notice and prays for four weeks' time to file reply.
List this case on 15.02.2021.
Meanwhile, effect and operation of order dated 04.01.2021
shall remain stayed qua the petitioner.
(DINESH MEHTA),J
144-skm/-
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