Nilesh vs State Of Rajasthan
2021 Latest Caselaw 64 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 1090/2020

Nilesh

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Umesh Kant Vyas, Adv. through VC For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

04/01/2021

Heard.

Call for the record.

Requisition be given 'dasti'.

(MANOJ KUMAR GARG),J 89-MS/-

Powered by TCPDF (www.tcpdf.org)