Jagdish [email protected] S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 628 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                 16050/2020

                                   Jagdish [email protected] S/o Shri Nathuram
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through P.p.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Sanjay Gangwar through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

21/01/2021

Call for the case diary and criminal antecedents of the

accused.

List after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /76

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