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Ramkhiladi S/O. Sannu vs Shri Mohan Lal Yadav
2021 Latest Caselaw 625 Raj/2

Citation : 2021 Latest Caselaw 625 Raj/2
Judgement Date : 21 January, 2021

Rajasthan High Court
Ramkhiladi S/O. Sannu vs Shri Mohan Lal Yadav on 21 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Civil Contempt Petition No. 394/2020
                                                                             In
                                                  D.B. Civil Writ (PIL) Petition No. 14998/2019

                                   Ramkhiladi S/o. Sannu & Ors.
                                                                                                         ----Petitioners
                                                                          Versus
                                   Shri Mohan Lal Yadav & Anr
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Satya Pal Poshwal, Advocate, through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

21/01/2021

Learned counsel for the petitioner requests for an

adjournment.

List again on 06.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /14

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