Bhagchand S/O Radhakishan Dhakad vs State Of Rajasthan
2021 Latest Caselaw 623 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    15987/2020

                                    Bhagchand S/o Radhakishan Dhakad
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Sandeep Kumar Maheshwari, through VC For Complainant(s) : Mr. Amit Jindal For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

21/01/2021

List after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /68

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