Shallu Son Of Shri Mohd. Khan vs Board Of Revenue
2021 Latest Caselaw 587 Raj/2

Citation : 2021 Latest Caselaw 587 Raj/2
Judgement Date : 21 January, 2021

Rajasthan High Court

Shallu Son Of Shri Mohd. Khan vs Board Of Revenue on 21 January, 2021

Bench: Sabina, Manoj Kumar Vyas

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                        D.B. Civil Special Appeal No. 623/1997
                                                                                In
                                                        S.B. Civil Writ Petition No.3547/1991

                                    Shallu Son Of Shri Mohd. Khan & Ors.
                                                                                                           ----Appellants
                                                                             Versus
                                    Board Of Revenue & Ors.
                                                                                                         ----Respondents

Connected With D.B. Special Appeal Writ No. 467/1997 Parmali Son Of Shri Manni & Ors.

----Appellants Versus Board Of Revenue For Rajasthan & Ors.

----Respondents

For Appellant(s) : Mr. Manu Agarwal, Advocate and Mr. Govind Vaishnav, Advocate for Mr. RK Mathur, Senior Advocate For Respondent(s) : Ms. Archana, Advocate for Mr. Anil Mehta, Additional Advocate General

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

21/01/2021

At the request of learned counsel for the parties, list again

on 12.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /3-4