Ashish Chorasia vs Smt Deepika Chorasia
2021 Latest Caselaw 569 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 2389/2018

                                    Ashish Chorasia S/o Shri Hansraj Chorasia, Aged about 39 years,
                                    R/o 4-P-12 Mahaveer Nagar Vistar Scheme Kota (Rajasthan)
                                                                                                       ----Appellant
                                                                        Versus
                                    Smt. Deepika Chorasia D/o Shri Satya Narain Chorasia, Aged
                                    about 36 Years, R/o Holi Bada Ganj, Rajgarh (Beawara) District
                                    Rajgarh (M.P.).
                                                                                                     ----Respondent

For Appellant(s) : Mr. Kapil Gupta, Advocate For Respondent(s) : Mr. Mohsin Khan, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

20/01/2021

Learned counsel for appellant has submitted that this appeal

has been rendered infructuous on account of death of the

appellant.

Ordered accordingly.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /8

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