Shri Pradeep Agarwal S/O Late Shri ... vs Directorate Of Revenue ...
2021 Latest Caselaw 538 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Civil Writ Petition No. 14530/2020

                                   Shri Pradeep Agarwal S/o Late Shri Ghanshyam Das Agarwal
                                                                                                          ----Petitioner
                                                                          Versus
                                   Directorate Of Revenue Intelligence
                                                                                                        ----Respondent

Connected With D.B. Civil Writ Petition No. 13549/2020 M/s Shiv Narayan Agarwal

----Petitioner Versus Directorate Of Revenue Intelligence

----Respondent

For Petitioner(s) : MR. Swadeep Singh Hora, Advocate For Respondent(s) : Mr. Kinshuk Jain, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

20/01/2021

Learned counsel for the petitioner requests for an

adjournment.

List again on 28.01.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /24-25

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