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State Of Raj And Ors vs Kailash Chand Bohra
2021 Latest Caselaw 523 Raj/2

Citation : 2021 Latest Caselaw 523 Raj/2
Judgement Date : 20 January, 2021

Rajasthan High Court
State Of Raj And Ors vs Kailash Chand Bohra on 20 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  D.B. Civil Special Appeal Writ No. 388/2018
                                                                                In
                                                        S.B. Civil Writ Petition No.17238/2015

                                    State Of Raj And Ors
                                                                                                           ----Appellant
                                                                            Versus
                                    Kailash Chand Bohra
                                                                                                         ----Respondent

Connected With D.B. Special Appeal Writ No. 635/2018 State Of Rajasthan

----Appellant Versus Jai Singh Shekhawat S/o Shri Ratan Singh

----Respondent D.B. Special Appeal Writ No. 636/2018 State Of Rajasthan Through The Principal Secretary

----Appellant Versus Road Singh S/o Shri Madan Singh

----Respondent

For State(s) : Dr. Vibhuti Bhushan Sharma, Additional Advocate General

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

20/01/2021

Learned State Counsel requests for an adjournment.

List again on 01.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /5-7

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