Uma Kumari W/O Harish Kumar vs Harish Kumar S/O Satya Narayan ...
2021 Latest Caselaw 484 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 6122/2019

                                    Uma Kumari W/o Harish Kumar
                                                                                                           ----Appellant
                                                                           Versus
                                    Harish Kumar S/o Satya Narayan Nawariya
                                                                                                         ----Respondent

For Appellant(s) : Mamraj Jat, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

19/01/2021

Notice issued to respondent has been received back

unserved for want of complete address.

Let fresh notice be issued to the respondent on furnishing his

correct address for 31.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/priyanka/8

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