Ravindra Malik Son Of Jaipal vs State Of Rajasthan
2021 Latest Caselaw 469 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                        D.B. Special Appeal Writ No. 928/2020
                                                                                In
                                                        S.B. Civil Writ Petition No.9449/2020

                                    Ravindra Malik Son Of Jaipal
                                                                                                            ----Appellant
                                                                            Versus
                                    State Of Rajasthan & Ors.
                                                                                                         ----Respondents

For Appellant(s) : Mr. Sunil Kumar Jain, Advocate For Respondent(s) : Mr. Hemant Kothari, Advocate for Major RP Singh, Additional Advocate General

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

19/01/2021

Learned State Counsel requests for an adjournment.

List again on 02.02.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/priyanka/10

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