Rajkumar S/O Shri Jagan Singh vs State Of Rajasthan
2021 Latest Caselaw 468 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             15062/2020

                                   Rajkumar S/o Shri Jagan Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Harendra Singh through VC For Complainant(s) : Mr. Shailesh Kumar Panwar through VC For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/01/2021

Counsel for the petitioner is directed to file copy of the

charge-sheet.

Office is directed to scan the same.

List after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /21

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