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Chatrapal Singh Tanwar S/O Late ... vs The State Of Rajasthan
2021 Latest Caselaw 42 Raj/2

Citation : 2021 Latest Caselaw 42 Raj/2
Judgement Date : 4 January, 2021

Rajasthan High Court
Chatrapal Singh Tanwar S/O Late ... vs The State Of Rajasthan on 4 January, 2021
Bench: Sanjeev Prakash Sharma
       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

                S.B. Civil Writ Petition No. 80/2019

Chatrapal Singh Tanwar S/o Late Shri Mahendra Singh Tanwar
                                                                   ----Petitioner
                                   Versus
The State Of Rajasthan
                                                                 ----Respondent

Connected With S.B. Civil Writ Petition No. 10874/2018 Chananmal Saini And Ors

----Petitioner Versus State Of Raj And Ors

----Respondent

For Petitioner(s) : Mr. Sumit Khandewal For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Order

04/01/2021

Learned counsel for the petitioner submits that the present

writ petition although stands covered by the judgment passed in

SBCWP NO.10874/2018 titled as Chananmal Saini & Ors. Vs.

State of Rajasthan".However, he submits that a review petition

is pending in relation to issue involved herein. Learned counsel

submits that the several contempt petitions were filed which has

also tagged along with the said review petition.

Keeping in view the above, this court deems it appropriate to

direct the Registry to tag these matters along with the review

petition and list these cases alongwith review petitions No.

146/2019, 137/2019, 144/2019, 145/2019, 152/2019 alongwith

conntected contempt petitions before this court.

(2 of 2) [CW-80/2019]

List these cases in third week of January, 2021.

(SANJEEV PRAKASH SHARMA),J

Anu/

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