Shashi Vadhawan S/O Late Shri ... vs Smt. Meenakshi W/O Shri Shashi ...
2021 Latest Caselaw 406 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Civil Miscellaneous Appeal No. 2646/2019

                                   Shashi Vadhawan S/o Late Shri Satpal Vadhawn
                                                                                                         ----Appellant
                                                                          Versus
                                   Smt. Meenakshi W/o Shri Shashi Vadhawan D/o Shri S.k. Chawla
                                                                                                       ----Respondent

For Appellant(s) : Mr. Shashi Bhushan Gupta, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

18/01/2021

Let notice be issued to respondent for 30.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /74

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