Teekam Khanchandani S/O J N ... vs The Rajasthan High Court Through ...
2021 Latest Caselaw 40 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Civil Writ Petition No. 14778/2018

                                   Teekam Khanchandani S/o J N Khanchandani
                                                                                                       ----Petitioner
                                                                        Versus
                                   The Rajasthan High Court Through The Registrar General,
                                   Jodhpur
                                                                                                     ----Respondent

For Petitioner(s) : None. For Respondent(s) : Mr. Prateek Kasliwal Advocate through Video Conferencing.

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

04/01/2021

Learned counsel for the petitioner has failed to join through

video conferencing.

List again on 17.03.2021.

(CHANDRA KUMAR SONGARA),J (SABINA),J

S.Kumawat-110

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