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Mukesh Kumar Son Of Shri Shivpal ... vs State Of Rajasthan
2021 Latest Caselaw 398 Raj/2

Citation : 2021 Latest Caselaw 398 Raj/2
Judgement Date : 18 January, 2021

Rajasthan High Court
Mukesh Kumar Son Of Shri Shivpal ... vs State Of Rajasthan on 18 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Special Appeal Writ No. 917/2020
                                                                          in
                                                  S.B. Civil Writ Petition No. 21264/2019

                                   Mukesh Kumar Son Of Shri Shivpal Singh
                                                                                                      ----Appellant
                                                                      Versus
                                   State Of Rajasthan & Ors.
                                                                                                   ----Respondents

For Appellant(s) : Mr. Yash Joshi, Advocate on behalf of Mr. Vigyan Shah, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

18/01/2021

There is a requests for adjournment on behalf of the learned

counsel for the appellant.

List again after one week.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /62

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