Hanumanram S/O Sadram vs State Of Rajasthan
2021 Latest Caselaw 384 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous Bail Application No. 654/2021

                                   Hanumanram S/o Sadram
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Public Prosecutor
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Tapeshwar Singh Parmar for Mr. Sumer Saini present in the Court For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/01/2021

Call for the case diary and criminal antecedents of the

accused.

List after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /75

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