Bhagwan Sahay S/O Ramkishor vs State Of Rajasthan
2021 Latest Caselaw 380 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             13516/2020

                                    Bhagwan Sahay S/o Ramkishor
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Girish Khandelwal For Complainant(s) : Mr. Satya Pal Poshwal, through VC For State Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/01/2021

List in the next week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /5

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