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Om Shankar Gupta S/O Chiranji Lal ... vs State Of Rajasthan
2021 Latest Caselaw 38 Raj/2

Citation : 2021 Latest Caselaw 38 Raj/2
Judgement Date : 4 January, 2021

Rajasthan High Court
Om Shankar Gupta S/O Chiranji Lal ... vs State Of Rajasthan on 4 January, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Criminal Appeal No. 1538/2020

                                    Om Shankar Gupta S/o Chiranji Lal Gupta
                                                                                                        ----Appellant
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Rajneesh Gupta, through VC For Complainant(s) : Mr. Nawal Singh Sikarwar, through VC For State : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/01/2021

List before the appropriate Bench, as per the roster.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /65

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