Citation : 2021 Latest Caselaw 372 Raj/2
Judgement Date : 18 January, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 650/2021
Jasvinder S/o Bood Singh
----Petitioner
Versus
State Of Rajasthan, Through P.p.
----Respondent
For Petitioner(s) : Mr. Soharab Khan present in the Court For Respondent(s) : Mr. Sher Singh Mahla, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
18/01/2021
Call for the case diary and criminal antecedents of the
accused.
List after one week.
(PANKAJ BHANDARI),J
ARTI SHARMA /71
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