Urmila Dhayal Wife Of Shri ... vs State Of Rajasthan Through Pp
2021 Latest Caselaw 37 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Bail Cancellation Application No. 85/2018

                                    Urmila Dhayal Wife Of Shri Lalchand Dhayal
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan Through Pp, Raj.
                                                                                                     ----Respondent

For Complainant : Mr. Rajeev Surana, Mr. Sankalp Petitioner(s) Sogani, through VC For Accused : Mr. Parth Sharma for Sudhir Jain, Respondent(s) through VC For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/01/2021

List in the next week, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /1

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