Sushila Jat W/O Shri Shankar Lal ... vs State Of Rajasthan
2021 Latest Caselaw 36 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Bail Cancellation Application No. 80/2019

                                    Sushila Jat W/o Shri Shankar Lal Jat
                                                                                                          ----Petitioner
                                                                           Versus
                                    State Of Rajasthan
                                                                                                        ----Respondent

Connected With S.B. Criminal Bail Cancellation Application No. 81/2019 Sushila Jat W/o Shri Shankar Lal Jat

----Petitioner Versus State Of Rajasthan

----Respondent

For Complainant : Ms. Apeksha Tiwari for Ajatshatru Petitioner(s) Mina, through VC For Accused : Mr. Mukesh Kumar Saini, Mr. Respondent(s) : Mohammed Zubeir, Mr. Sudesh Kumar Saini, through VC For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/01/2021

List after two weeks, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV / 5-6

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