Tej Prakash Khanchandani S/O Sh. ... vs State Of Rajasthan
2021 Latest Caselaw 354 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

              D.B. Civil Writ Petition No. 4444/2020

Tej Prakash Khanchandani                S/o      Sh.      Ramesh    Chand     Ji
Khanchandani
                                                                  ----Petitioner
                                   Versus
State Of Rajasthan & Ors.
                                                                ----Respondent

Connected With D.B. Civil Writ Petition No. 4431/2020 Ashok Kumar Sharma S/o Sh. Damodar Lal Ji Sharma

----Petitioner Versus State Of Rajasthan

----Respondent D.B. Civil Writ Petition No. 4440/2020 Virendra Solanki S/o Sh. Heera Lal Ji Solanki

----Petitioner Versus State Of Rajasthan

----Respondent D.B. Civil Writ Petition No. 4441/2020 Ramakant Sharma S/o Sh. Kishori Lal Ji Sharma

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ramesh Bairwa, Advocate for Mr. Sunil Samdaria, Advocate For Respondent(s) : Mr. Akshit Gupta for Mr. Mahendra Shah, Advocate Mr. Buddhi Prakash Sharma, Advocate Ms. Bharti Trivedi, Advocate Mr. Prakhar Sharma, Advocate Ms. Arani Mukherjee, Advocate Mr. Devendra Kumar Bhardwaj, Advocate Mr. Harsh Sharma, Advocate for Mr. Anurag Sharma, Advocate

(2 of 2) [CW-4444/2020]

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

18/01/2021

Learned counsel for petitioners requests for an adjournment.

List again on 26.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /13-16

Powered by TCPDF (www.tcpdf.org)