Shree Cement Limited vs The State Of Rajasthan
2021 Latest Caselaw 352 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Civil Writ Petition No. 8593/2020

                                   Shree Cement Limited
                                                                                                        ----Petitioner
                                                                        Versus
                                   The State Of Rajasthan & Ors.
                                                                                                     ----Respondents

Connected With D.B. Civil Writ Petition No. 8218/2020 Federation Of Mining Associations Of Rajasthan

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Kamlakar Sharma, Senior Advocate with Mr. Molik Purohit, Advocate For Respondent(s) : Mr. Jaivardhan Singh Sekhawat, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

18/01/2021

There is a request for adjournment on behalf of the learned

counsel for the appellant.

List again on 30.03.2021. Interim order to continue till

further orders.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /63-64

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