Prem Devi W/O Shri Shyam Lal Yadav vs State Of Rajasthan
2021 Latest Caselaw 35 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                      S.B. Criminal Bail Cancellation Application No. 78/2020

                                    Prem Devi W/o Shri Shyam Lal Yadav
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Complainant : Mr. Pratyush Chaudhary for Mr. Petitioner(s) Deepak Chauhan, through VC For Accused : Mr. Rajesh Kumar Sharma, through Respondent(s) VC

For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/01/2021

List after two weeks, as prayed.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav/ 7

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