Mam Chand Saini S/O Shri Nathu Ram vs State Of Rajasthan
2021 Latest Caselaw 34 Raj/2

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

     S.B. Criminal Miscellaneous Application No. 408/2019

1.      Mam Chand Saini S/o Shri Nathu Ram, Aged About 62
        Years, R/o Ward No. 1, Puranti, Dhani Tan Badagaon,
        Gudha, District Jhunjhunu (Raj.).
2.      Rakesh S/o Shri Mahendra, Aged About 22 Years, R/o
        Ward No. 1, Puranti, Dhani Tan Badagaon, Gudha, District
        Jhunjhunu (Raj.).
3.      Surendra S/o Shri Mangal Chand, Aged About 22 Years,
        R/o Ward No. 1, Puranti, Dhani Tan Badagaon, Gudha,
        District Jhunjhunu (Raj.).
4.      Munesh @ Manish S/o Shri Mahendra Kumar, Aged About
        25 Years, R/o Ward No. 1, Puranti, Dhani Tan Badagaon,
        Gudha, District Jhunjhunu (Raj.).
                                                                   ----Petitioners
                                   Versus
1.      State Of Rajasthan, Through Pp.
2.      Ramawatar Saini S/o Shri Sunda Ram Saini, R/o Bagaria
        Ki Dhani, Chirana, Udaipurwati, District Jhunjhunu (Raj.).
3.      Manoj S/o Richhpal, R/o Dhani Purohitowali, Tan Chirana,
        Udaipurwati, District Jhunjhunu, Raj.
4.      Richhpal    S/o Hanman, R/o Dhani                       Purohitowali, Tan
        Chirana, Udaipurwati, District Jhunjhunu, Raj.
                                                                 ----Respondents

For Petitioner(s) : Mr. Vidhut Kumar Gupta, through VC For State : Mr. Deshraj Gosinga, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/01/2021

Counsel for the applicant has filed an application for

withdrawal of the present Criminal Misc. Application No. 408/2019.

The application is allowed.

(2 of 2) [CRLMA-408/2019]

The criminal Misc. Application No. 408/2019 is accordingly,

dismissed as withdrawn.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV / 72

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