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M/S. J.K. Cement Limited vs State Of Rajasthan
2021 Latest Caselaw 312 Raj

Citation : 2021 Latest Caselaw 312 Raj
Judgement Date : 8 January, 2021

Rajasthan High Court - Jodhpur
M/S. J.K. Cement Limited vs State Of Rajasthan on 8 January, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5734/2020

M/s. J.k. Cement Limited

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ramit Mehta (through VC) For Respondent(s) : Mr. Sunil Bhandari (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/01/2021

List this writ petition along with SBCWP No.5699/2020,

5724/2020, 5725/2020, 5734/2020, 6501/2020, 6596/2020,

6597/2020, 6598/2020, 6616/2020 and 6620/2020 on

15.01.2021.

Interim order, if any, to continue till next date of hearing.

(VIJAY BISHNOI),J

30-akash/-

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