Kapil Bhargava vs State Of Rajasthan
2021 Latest Caselaw 31 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 1370/2019

Kapil Bhargava

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Milap Chopra, through Cisco Webex App For Respondent(s) : Mr. Pankaj Sharma, AAG, through Cisco Webex App

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE DINESH MEHTA

Judgment / Order

04/01/2021

The matter be listed on 21.01.2021, as prayed by Mr. Milap

Chopra, learned counsel appearing for petitioner.

(DINESH MEHTA),J (INDRAJIT MAHANTY),CJ

45-skm/-

Powered by TCPDF (www.tcpdf.org)