Gepar Ram vs Union Of India
2021 Latest Caselaw 306 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13609/2020

Gepar Ram S/o Shri Pura Ram, Aged About 53 Years, By Caste Kumawat, Resident Of Nimaj, Tehsil Jaitaran District Pali Proprietor Guru Kripa Chemical And Minerals Samokhi Tehsil Jaitaran District Pali.

----Petitioner Versus

1. Union Of India, Through Secretary, Ministry Of Road Transport And National Highway, Government Of India, New Delhi.

2. National Highway Authority, Through Project Director, PIU, Jodhpur.

3. The District Collector, Pali

4. Authorized Officer (Land Acquisition) Cum Sub Divisional Officer, Jaitaran District Pali.

----Respondents

For Petitioner(s) : Mr. RS Choudhary (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/01/2021

Issue notice. Issue notice of the stay petition also, returnable

on 08.02.2021.

In the meantime, no coercive action be taken against the

petitioner pursuant to the notice dated 21.10.2021, issued by the

respondent No.4.

(VIJAY BISHNOI),J

24-akash/-

Powered by TCPDF (www.tcpdf.org)