Shrawan Singh S/O Kashmir Singh vs State Of Rajasthan
2021 Latest Caselaw 30 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             5221/2020

                                    Shrawan Singh S/o Kashmir Singh
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : None present For State : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/01/2021

Counsel for the petitioner did not join the video conferencing.

Two weeks time is granted to remove the defect/s.

List after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR YADAV / 68

Powered by TCPDF (www.tcpdf.org)