Shivraj Singh @ Shiva S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 29 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             5493/2020

                                    Shivraj Singh @ Shiva S/o Shri Ravindra Singh
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Anil Agarwal for Mr. Ripu Daman Singh Naruka, through VC For State : Mr. Deshraj Gosinga, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/01/2021

Two weeks time is granted to remove the defect/s.

List after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR YADAV / 70

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