Mangilal Son Of Shri Bannaram ... vs State Of Rajasthan
2021 Latest Caselaw 282 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Application No. 321/2020

                                   Mangilal Son Of Shri Bannaram Rewar
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Abhishek Mishra through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

13/01/2021

List after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /71

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