Ghanshyam S/O Champalal vs State Of Rajasthan
2021 Latest Caselaw 28 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             5473/2020

                                    Ghanshyam S/o Champalal, R/o Manglia Vill. Govindpura Ps
                                    Bakani Dist. Jhalawar Raj. (At Present Confined In Dist. Jail
                                    Jhalawar Raj.)
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Rohit Khandelwal, through VC For State : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/01/2021

Counsel for the petitioner does not want to press the bail

application.

The same is accordingly, dismissed as withdrawn.

(PANKAJ BHANDARI),J

NIKHIL KR YADAV / 69

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