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Amit Kumar Gupta S/O Shri Kishan ... vs State Of Rajasthan
2021 Latest Caselaw 27 Raj/2

Citation : 2021 Latest Caselaw 27 Raj/2
Judgement Date : 4 January, 2021

Rajasthan High Court
Amit Kumar Gupta S/O Shri Kishan ... vs State Of Rajasthan on 4 January, 2021
                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                             S.B. Criminal Miscellaneous Bail Application No.
                                                               5901/2020

                                    Amit Kumar Gupta S/o Shri Kishan Kumar Gupta
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Rajesh Kumar Sharma, through VC For Complainant(s) : Mr. Sanjay Sharma, through VC For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/01/2021

List on 07.01.2021.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav/ 11

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