Alam Ali S/O Shri Shokat Ali vs State Of Rajasthan
2021 Latest Caselaw 26 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             6345/2020

                                    Alam Ali S/o Shri Shokat Ali
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Ms. Swati Khandelwal for Mr. Girish Khandelwal, through VC For State : Mr. Deshraj Gosinga, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/01/2021

Two weeks time is granted to remove the defect/s.

List after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR YADAV / 71

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