Dinesh Kumar vs The Registrar
2021 Latest Caselaw 2553 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7149/2020

Dinesh Kumar

----Petitioner Versus The Registrar

----Respondent

For Petitioner(s) : Mr. Manish Dadhich, Adv. For Respondent(s) : Mr. Suniel Purohit, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

29/01/2021

Put up on 08.02.2021, as prayed.

(MANOJ KUMAR GARG),J 108-MS/-

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