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Mcnally Bharat Engineering ... vs Deputy Commissioner (State Tax)
2021 Latest Caselaw 252 Raj

Citation : 2021 Latest Caselaw 252 Raj
Judgement Date : 7 January, 2021

Rajasthan High Court - Jodhpur
Mcnally Bharat Engineering ... vs Deputy Commissioner (State Tax) on 7 January, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13626/2020

Mcnally Bharat Engineering Company Ltd.

----Petitioner Versus Deputy Commissioner (State Tax)

----Respondent

For Petitioner(s) : Mr. Vinay Kothari (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/01/2021

Issue notice. Issue notice of stay application as well,

returnable on 8.2.2021 and be given 'dasti' to learned

counsel for the petitioner.

(VIJAY BISHNOI),J

28-msrathore/-

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