M.N. Homoeopathic Medical ... vs The Union Of India
2021 Latest Caselaw 251 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13722/2020

M.n. Homoeopathic Medical College And Research Institute

----Petitioner Versus The Union Of India & Ors.

----Respondents

For Petitioner(s) : Mr. Ankur Mathur (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/01/2021

Learned counsel for the petitioner is directed to

supply copy of the writ petition to Mr. Mukesh Rajpurohit,

ASG during course of the day.

List on 13.1.2021 along with SBCWP

Nos.13836/2016, 12749/2017, 14872/2018 and

11723/2019.

(VIJAY BISHNOI),J

84-msrathore/-

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