Lokesh Meena S/O Shri Ram Narayan ... vs State Of Rajasthan
2021 Latest Caselaw 25 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                             8217/2020

                                    Lokesh Meena S/o Shri Ram Narayan Meena
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Abdul Rahim Khan for Mr. Narendra Prasad Meena, through VC For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/01/2021

List after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV/ 13

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