Kol Chand @ Ghewar Chand vs State Of Rajasthan
2021 Latest Caselaw 2417 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11880/2020

Kol Chand @ Ghewar Chand

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Amit Mehta, Adv. For Respondent(s) : Mr. Moti Singh, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

28/01/2021

The matter comes up on an application for early listing of the

case.

For reasons stated in the application, the application is

allowed.

Mr. Moti Singh, Adv. has put in appearance on behalf of

respondents No.6 to 8. His name be shown in the cause list.

List the matter on 22.02.2021.

(MANOJ KUMAR GARG),J 142-MS/-

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