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Kanhaiya Lal S/O Shri Gopal @ ... vs State Of Rajasthan
2021 Latest Caselaw 237 Raj/2

Citation : 2021 Latest Caselaw 237 Raj/2
Judgement Date : 12 January, 2021

Rajasthan High Court
Kanhaiya Lal S/O Shri Gopal @ ... vs State Of Rajasthan on 12 January, 2021
Bench: Narendra Singh Dhaddha
                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                      S.B. Criminal Appeal No. 17/2021

                                   Kanhaiya Lal S/o Shri Gopal @ Ramgopal, Aged About 38 Years,
                                   R/o Khajuri, P.s. Sangod, At Present Siswali Road, Soni Market,
                                   Anta, District Baran, At Present Truck Driver.
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan, Through P.P.
                                                                                                    ----Respondent

For Appellant(s) : Mr. Shamsuddin Ansari For Respondent(s) : Mr. Riyasat Ali, PP.

HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA

Judgment / Order

12/01/2021

Heard.

Admit.

Call for the record.

(NARENDRA SINGH DHADDHA),J

Seema/101

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