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Akka @ Akeel @ Jadeja Son Of Shri ... vs State Of Rajasthan
2021 Latest Caselaw 231 Raj/2

Citation : 2021 Latest Caselaw 231 Raj/2
Judgement Date : 12 January, 2021

Rajasthan High Court
Akka @ Akeel @ Jadeja Son Of Shri ... vs State Of Rajasthan on 12 January, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             12228/2020

                                   Akka @ Akeel @ Jadeja Son Of Shri Pappu @ Deen Mohammed
                                   Mev
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Rahul Sharma for Mr. Rajneesh Gupta present in Court For Respondent(s) : Mr. Pankaj Agarwal, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/01/2021

List in the next week, as prayed.

(PANKAJ BHANDARI),J

ARTI SHARMA /10

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