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Lokesh @ Badal S/O Shri Deviram vs State Of Rajasthan
2021 Latest Caselaw 23 Raj/2

Citation : 2021 Latest Caselaw 23 Raj/2
Judgement Date : 4 January, 2021

Rajasthan High Court
Lokesh @ Badal S/O Shri Deviram vs State Of Rajasthan on 4 January, 2021
                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                             S.B. Criminal Miscellaneous Bail Application No.
                                                               11033/2020

                                    Lokesh @ Badal S/o Shri Deviram
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Vijay Punia, through VC For Complainant(s) : Mr. Ved Prakash Saini, through VC For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/01/2021

List after two weeks.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav/ 15

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