Kuldeep Singh vs State
2021 Latest Caselaw 2263 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 12379/2020

Kuldeep Singh S/o Shri Devi Singh Ji, Aged About 36 Years, R/o Guda Jaitsingh , Tehsil Rani , Distt. Pali (At Present Lodged In Sub Jail , Bali)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Awar Dan Ujjwal For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

27/01/2021

Learned counsel for the petitioner, without arguing the

matter on merits, has submitted that the trial is at fag end,

therefore, he does not want to press this criminal misc. bail

application.

Accordingly, this criminal misc. bail application preferred by

the petitioner under Section 439 Cr.P.C. is dismissed as not

pressed.

(VIJAY BISHNOI),J

10-Arun/-

Powered by TCPDF (www.tcpdf.org)