Citation : 2021 Latest Caselaw 2251 Raj
Judgement Date : 27 January, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 1124/2021
Savez Khan
----Petitioner Versus State
----Respondent
For Petitioner(s) : Mr. Manish Kumar Pitaliya For Respondent(s) : Mr. Mohd. Javed Gauri, P.P.
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
27/01/2021
Call for case diary.
Put up on 09.02.2021.
(VIJAY BISHNOI),J
Abhishek Kumar S.No.51
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