Citation : 2021 Latest Caselaw 2243 Raj
Judgement Date : 27 January, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 8263/2020
Rajendra Kumar
----Petitioner Versus Aadram
----Respondent
For Petitioner(s) : Mr. KR Saharan, Adv. For Respondent(s) :
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment / Order
27/01/2021
Await notices for further period of two weeks.
(MANOJ KUMAR GARG),J 141-MS/-
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