Saraswati Shikshan Sadan ... vs State Of Rajasthan
2021 Latest Caselaw 2240 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10732/2020

Saraswati Shikshan Sadan Managing Committee Sriganganagar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. BS Sandhu, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

27/01/2021

The matter comes up on an application for early listing of the

case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 12.02.2021.

(MANOJ KUMAR GARG),J 146-MS/-

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