Asmuddin S/O Farukh Ali vs State Of Rajasthan
2021 Latest Caselaw 22 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                             S.B. Criminal Miscellaneous Bail Application No.
                                                               11317/2020

                                    Asmuddin S/o Farukh Ali
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Manish Kr. Saini for Mr. Mahesh Sharma, through VC For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/01/2021

List after two weeks.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav/ 18

Powered by TCPDF (www.tcpdf.org)