Mohan Chaudhary Son Of Shri Mangal ... vs Shri Rohit Kumar Singh
2021 Latest Caselaw 202 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Civil Contempt Petition No. 621/2020
                                                                               In
                                                        D.B. Civil Writ Petition No.7688/2019

                                   Mohan Chaudhary Son Of Shri Mangal Chand
                                                                                                           ----Petitioner
                                                                           Versus
                                   Shri Rohit Kumar Singh and Ors.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Amin Ali Advocate on behalf of Mr. Mahendra Shandilya Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

11/01/2021

List with D.B. Civil Writ Petition No.7688/2019.

(CHANDRA KUMAR SONGARA),J (SABINA),J

Sanjay Kumawat-243

Powered by TCPDF (www.tcpdf.org)